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Purti Vanaspati Private Limited vs United India Insurance Company ...
2023 Latest Caselaw 3027 Cal/2

Citation : 2023 Latest Caselaw 3027 Cal/2
Judgement Date : 17 October, 2023

Calcutta High Court
Purti Vanaspati Private Limited vs United India Insurance Company ... on 17 October, 2023
OCD-2
                            ORDER SHEET


                          IA No.GA 5 of 2023
                                   In
                          CS 19 of 2021
                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE
                     (COMMERCIAL DIVISION)


                 PURTI VANASPATI PRIVATE LIMITED
                               VS.
               UNITED INDIA INSURANCE COMPANY LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 17th October, 2023.

Mr. Rajarshi Datta (VC), Mr. Ratul Das, Mr. Sarbajeet Mukherjee, Mr. B. Reyaz, Advocates for the plaintiff.

Mr. Shuvasish Sengupta, Mr. Balarko Sen, Mr. Rajesh Singh, Advocates for defendant.

The Court : Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

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