Surendra Singh Bengani vs Ashok Chaudhry
2023 Latest Caselaw 3025 Cal/2

OD-8
                                 ORDER SHEET

                           IA No.GA 4 of 2023
                                   In
                              CS 72 of 2021
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                           SURENDRA SINGH BENGANI
                                    VS.
                               ASHOK CHAUDHRY


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 17th October, 2023.

Mr. Virendra Singh Bengani, Advocate for plaintiff/petitioner.

Mr. Ayan Dutta, Mr. Bimalendu Das, Mr. Shomrik Das, Advocates for defendant.

The Court : This is an application for judgment on admission which

can be more effectively heard after asking the parties to file their affidavits.

Let affidavit-in-opposition be filed by 30th November, 2023; reply

thereto, if any, be filed by 20th December, 2023. Let this matter appear in

the monthly list of January, 2024.

(ARINDAM MUKHERJEE, J.)

pa