M/S Capital First Ltd vs M/S Maa Tara Enterprises & Ors
2023 Latest Caselaw 2950 Cal/2

O-115
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                 EC/59/2018


                         M/S CAPITAL FIRST LTD
                                  VS
                    M/S MAA TARA ENTERPRISES & ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 12th October, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett, Adv.

The Court : It appears that the Report filed by the Department that no

service has yet been effected on the judgment debtor.

Let this matter appear in the Monthly List of December, 2023.

In the meantime, the award holder is directed to effect fresh service on

the judgment debtor and if necessary caused substituted service in

accordance with law.

(RAVI KRISHAN KAPUR, J.) SK.