Bimal Krishna Pal Chaudhuri vs Gautam Ganda & Anr
2023 Latest Caselaw 2945 Cal/2

O-109
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                   EC/306/2017

                        BIMAL KRISHNA PAL CHAUDHURI
                                     VS
                            GAUTAM GANDA & ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 12th October, 2023.

Appearance:

Mr. Mrinal Kanti Mukherjee, Adv.

The Court : As a last chance, the time to file Affidavit of Assets on behalf

of the judgment debtor no. 1 is extended till 30 November, 2023.

Let this matter appear in the Monthly List of December, 2023.

In the meantime, the award holder is directed to serve a copy of this

application on the Advocate appearing on behalf of the judgment debtor no. 1.

Insofar as the judgment debtor no. 2 is concerned, the award holder is directed

to effect substituted service in accordance with law and file an Affidavit of

Service on the returnable date.

(RAVI KRISHAN KAPUR, J.) SK.