M/S. Phoenix Arc Pvt Ltd vs Parimal Roy & Anr
2023 Latest Caselaw 2941 Cal/2

OD-7
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  EC/307/2017
                            M/S. PHOENIX ARC PVT LTD
                                      VS
                               PARIMAL ROY & ANR

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 12th October, 2023.

Appearance:

Ms. A. Chowdhary, Adv.

...for the decree-holder.

The Court: Supplementary Affidavit filed on behalf of the decree-holder be

kept with the records.

None appears on behalf of the judgment-debtors nor is any adjournment

prayed for on their behalf.

The decree-holder is represented.

Let this matter appear in the Monthly List of December, 2023.

In the meantime, the decree-holder is directed to serve a notice on the

judgment-debtors and the Advocates appearing on their behalf.

(RAVI KRISHAN KAPUR, J.)

s.pal