M/S Capital First Ltd vs M/S Satyajit Deb & Ors
2023 Latest Caselaw 2940 Cal/2

Citation : 2023 Latest Caselaw 2940 Cal/2
Judgement Date : 12 October, 2023

Calcutta High Court

M/S Capital First Ltd vs M/S Satyajit Deb & Ors on 12 October, 2023

O-122
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                 EC/197/2018


                           M/S CAPITAL FIRST LTD
                                    VS
                          M/S SATYAJIT DEB & ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 12th October, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett, Adv.

The Court : Affidavit of Service filed by the award holder be kept with

records.

None appears on behalf of the judgment debtor nor is any adjournment

prayed for on their behalf.

Let this matter appear in the Monthly List of December, 2023.

(RAVI KRISHAN KAPUR, J.) SK.

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