Ramnath Jhunjhunwala vs Martin Burn Ltd And Ors
2023 Latest Caselaw 2926 Cal/2

OD-17
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                 EC/220/2014
                               IA NO: GA/4/2023

                         RAMNATH JHUNJHUNWALA
                                   VS
                         MARTIN BURN LTD AND ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Mr. Shyamal Sarkar, Sr. Adv.

Mr. A. Mitra, Adv.

Mr. D. Sengupta, Adv.

Mr. P. Bagaria, Adv.

...for award holder.

Mr. Nimalya Dasgupta, Adv.

Mr. R.L. Mitra, Adv.

Ms. P. Dhar, Adv.

...for judgment debtor.

The Court : Without prejudice to the rights and contentions, the parties

are directed to take instructions as to whether the matter can be settled by

appointment of a Mediator.

List this matter for further hearing on 18 October, 2023 as a 'Specially

Fixed Matter'.

Mr. R.L. Mitra Advocate appearing on behalf of the judgment debtor is

directed to take instructions positively by the returnable date.

(RAVI KRISHAN KAPUR, J.) SK.