Re : Bells Control Limited & Anr ... vs Shantanu Deb Mookerjea
2023 Latest Caselaw 2922 Cal/2

OD-10
                      IN THE HIGH COURT AT CALCUTTA
                           ORIGINAL JURISDICTION
                                ORIGINAL SIDE


                             IA NO. CA/1/2017 (Old
                                No: CA/187/2017)
                                 In CP/808/2016

                  RE : BELLS CONTROL LIMITED & ANR -AND
                                    Vs
                        SHANTANU DEB MOOKERJEA -
                                    VS
                     OFFICIAL LIQUIDATOR, H.C.O.S CAL


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Mr. Rudrajit Sarkar, Adv.

Mr. Aditya Kanodia, Adv.

Mr. Jishnu Saha, Sr. Adv.

Mr. P. Ghose, Adv.

Mr. Avishek Roy Chowdhury, Adv.

The Court : The hearing of this matter had been concluded and judgment

was reserved.

On behalf of the applicant it is submitted that a recent decision of the

Hon'ble High Court at Delhi, relevant to this proceeding requires to be brought

to the attention of this Court.

By consent of the parties, let this matter appear on 17 October, 2023.

(RAVI KRISHAN KAPUR, J.) SK.