Sushila Singh vs The Kolkata Municipal ...
2023 Latest Caselaw 2896 Cal/2

OD-4                         ORDER SHEET
                        WPO No.1557 of 2023
                 IN THE HIGH COURT AT CALCUTTA
                    Constitutional Writ Jurisdiction
                           ORIGINAL SIDE


                         SUSHILA SINGH
                               VS.
                         THE KOLKATA MUNICIPAL CORPORATION & ORS.

    BEFORE:
 The Hon'ble JUSTICE AMRITA SINHA

Date:10th October, 2023.

Appearance:

Mr. Raghunath Chakraborty, Adv. Ms. Tanusree Das, Adv.

...for Petitioner.

Mrs. Koyeli Bhattacharya, Adv. Ms. Manisha Nath, Adv.

... for KMC.

The Court:-It has been submitted by the learned advocates

representing both the parties that the issue involved in the present writ

petition was heard by the Hon'ble Division Bench and judgment has been

reserved.

In view of such submission, list the matter on 28.11.2023.

(AMRITA SINHA, J.)

nm