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Bajrang Lal Agarwal vs Ravi Kant Agarwal
2023 Latest Caselaw 2895 Cal/2

Citation : 2023 Latest Caselaw 2895 Cal/2
Judgement Date : 10 October, 2023

Calcutta High Court
Bajrang Lal Agarwal vs Ravi Kant Agarwal on 10 October, 2023
OD-10
                                  ORDER SHEET

                                   EC/336/2023

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                             BAJRANG LAL AGARWAL
                                      Vs.
                              RAVI KANT AGARWAL

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 10th October, 2023.

Appearance:

Mr. Satadeep Bhattacharyya, Adv.

Mr. Uttam Sharma, Adv.

Ms. Vrinda Kedia, Adv.

Mr. Ritoban Sarkar, Adv.

Mr. Barnik Ghosh, Adv.

The Court: Learned counsel appearing for the judgment-debtor seeks

time to file the affidavit of assets as was directed by the order dated 12th

September, 2023.

List this matter on 23rd November, 2023.

The affidavit of assets shall be filed by 16th November, 2023 with an

advance copy to the decree-holder.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar

 
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