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Steel Authority Of India Limited vs F. Harley And Company Private ...
2023 Latest Caselaw 2891 Cal/2

Citation : 2023 Latest Caselaw 2891 Cal/2
Judgement Date : 10 October, 2023

Calcutta High Court
Steel Authority Of India Limited vs F. Harley And Company Private ... on 10 October, 2023
OCD-2

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)


                                IA No. GA/1/2023
                                        In
                                  AP/471/2022


            STEEL AUTHORITY OF INDIA LIMITED, IISCO STEEL PLANT
                                    VS
                  F. HARLEY AND COMPANY PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : October 10, 2023.

Appearance:

Mr. Mohit Gupta, Adv.

Mr. A. P. Agarwalla, Adv,.

...for the applicant

Mr. Suddhasatva Banerjee, Adv .

Mr. Chayan Gupta, Adv.

Pourush Bandyopadhyay, Adv.

Mr. Dwip Raj Basu, Adv.

The Court:- This matter has been brought to the list at the instance of the

Court. The matter had been made returnable on 12th October, 2023 for learned

counsel to make their arguments, if required.

Counsel for the parties are present today.

Since the Court has already decided the matter, list this matter on 12th

October, 2023 under the heading "For Judgment" in GA/1/2023.

(MOUSHUMI BHATTACHARYA, J.)

kc

 
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