Indusind Bank Limited vs Md. Mahfooz Baig & Anr
2023 Latest Caselaw 2875 Cal/2

O-21
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                 EC/354/2018

                          INDUSIND BANK LIMITED
                                   VS
                         MD. MAHFOOZ BAIG & ANR.




      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

Appearance:

Mr. Avishek Guha, Adv.

Ms. Debarati Das, Adv.

The Court : At the instance of the award holder, let this matter appear in

the Monthly List of December, 2023 under the heading 'For Examination of

Judgment Debtor'. The judgment debtor is directed to be present on the

returnable date. In default of appearance appropriate orders would be passed

on the returnable date. The award holder is directed to effect service on behalf

of the judgment debtor and file an Affidavit of Service forthwith.

(RAVI KRISHAN KAPUR, J.)

SK.