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Vishnu Narayan Kashyap And Anr vs M/S Nano Properties
2023 Latest Caselaw 2855 Cal/2

Citation : 2023 Latest Caselaw 2855 Cal/2
Judgement Date : 9 October, 2023

Calcutta High Court
Vishnu Narayan Kashyap And Anr vs M/S Nano Properties on 9 October, 2023
O-336

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/373/2022

                    VISHNU NARAYAN KASHYAP AND ANR
                                  VS
                         M/S NANO PROPERTIES


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

The Court : The judgment debtor is produced under arrest.

In such circumstances, the warrant of arrest insofar as the judgment

debtors is concerned shall remain stayed until further orders of Court.

Let this matter appear in the Monthly list of January, 2024.

The judgment debtor undertakes to file an Affidavit of Assets prior to

the returnable date.

The presence of the concerned police officers is noted and dispensed

with.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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