Government Of Maharashtra vs Shrivin Pharma Pvt Ltd
2023 Latest Caselaw 2826 Cal/2

OCD-7
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)


                                  AP/90/2023
                         IA NO: GA/1/2023, GA/2/2023

                       GOVERNMENT OF MAHARASHTRA
                                   VS
                         SHRIVIN PHARMA PVT LTD.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 5th October, 2023.

                                                                             Appearance:
                                                              Mr. Anubhav Sinha, Adv.
                                                              Mr. Rohit Mukherjee, Adv.
                                                                 Mr. Ashish Shah, Adv.
                                                                     ...for the petitioner

                                                      Mr. Debrup Bhattacharjee, Adv.
                                                                 ...for the respondent

The Court:- Learned counsel appearing for the parties have answered the

specific queries of the Court.

List this matter on 12th October, 2023 under the heading "For

Judgment." The judgment will be in respect of GA/2/2023.

Learned counsel appearing for the petitioner seeks leave to put in the

deficit court fees. The leave is granted.

(MOUSHUMI BHATTACHARYA, J.)

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