Spx Flow Technology Singapore Pte ... vs Sanjay Jain
2023 Latest Caselaw 2820 Cal/2

OD-18

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                              EC/324/2019
                  IA NO: GA/1/2019(Old No:GA/2548/2019)

                SPX FLOW TECHNOLOGY SINGAPORE PTE LTD
                                 VS
                             SANJAY JAIN


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th October, 2023.

Appearance:

Mr. Soumabho Ghosh, Adv.

Mr. A. Chakraborty, Adv.

Ms. T. Bhattacharrya, Adv.

Ms. R. Kundalia, Adv.

Mr. Aritra Basu, Adv.

Mr. S. K. Trivedi, Adv.

Ms. I. Hasan, Adv.

Mr. S. Sarawgi, Adv.

The Court: By consent of the parties, the matter is treated as Heard in

Part.

The judgment-debtor is examined in part.

Let this matter appear for further hearing on 22nd November, 2023.

In the meantime, the judgment-debtor undertakes to furnish all

necessary information sought for by the award holder including payments

made to their Advocates with full particulars.

(RAVI KRISHAN KAPUR, J.)

S.Bag