Diwakar Tiwari vs Kamlakar Tiwari & Anr
2023 Latest Caselaw 2817 Cal/2

OD-4
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                 EC/554/2018
                         IA NO: GA/2/2022, GA/3/2022

                               DIWAKAR TIWARI
                                     VS
                            KAMLAKAR TIWARI & ANR.




      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th October, 2023.

Appearance:

Mr. Amritam Mandal, Adv.

Ms. Ananya Chakraborty, Adv.

Ms. Shipra Naskar, Adv.

...for award holder.

Mr. Sonal Shah, Adv.

Mr. Kushagra Shah, Adv.

Mr. Aniket Chaudhury, Adv.

...for judgment debtor.

The Court : In view of the fact that the disputes between the parties

pertain to family members, it is desirable that the parties attempt to settle their

disputes.

Without prejudice to the rights and contentions of the parties, the parties

are directed to take necessary steps accordingly.

Let this matter appear on 18 October, 2023 in order to enable the parties

to take instructions.

(RAVI KRISHAN KAPUR, J.)

SK.