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M/S. Rana Chairs vs Director General (Town Planning)
2023 Latest Caselaw 2814 Cal/2

Citation : 2023 Latest Caselaw 2814 Cal/2
Judgement Date : 5 October, 2023

Calcutta High Court
M/S. Rana Chairs vs Director General (Town Planning) on 5 October, 2023
OD-7
Wt8

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                               EC/5/2017
                          M/S. RANA CHAIRS
                                  VS
            DIRECTOR GENERAL (TOWN PLANNING), K.M.C. AND ORS

                             EC/55/2017
                          M/S. RANA CHAIRS
                                 VS
            DIRECTOR GENERAL (TOWN PLANNING) K.M.C.AND ORS


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th October, 2023.

Appearance:

Mr. Rupak Ghosh, Adv. Mr. Chanchal Kumar Dutt, Adv.

Mr. K. Mullick, Adv.

Mr. Arijit Dey, Adv.

The Court: An adjournment is sought for on behalf of the judgment-

debtors.

Let these matters appear on 12 October, 2023.

(RAVI KRISHAN KAPUR, J.)

s.pal

 
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