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Patrex Vyapaar Limited vs Urban Infra Nirmaan Private ...
2023 Latest Caselaw 2772 Cal/2

Citation : 2023 Latest Caselaw 2772 Cal/2
Judgement Date : 3 October, 2023

Calcutta High Court
Patrex Vyapaar Limited vs Urban Infra Nirmaan Private ... on 3 October, 2023
OD-57 & 58


                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/446/2018

                         PATREX VYAPAAR LIMITED
                                   VS
                   URBAN INFRA NIRMAAN PRIVATE LIMITED

                                 EC/221/2018

                         PATREX VYAPAAR LIMITED
                                   VS
                   URBAN INFRA NIRMAAN PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd October, 2023.

Appearance:

Ms. A. Chowdhury, Adv.

Mr. D. N. Chunder, Adv.

Ms. Noelle Banerjee, Adv. Mr. Abhijit Dey, Adv.

The Court: At the instance of the parties, let these matters appear on

16th October, 2023 under the heading "For Examination of the Judgment-

Debtors".

The judgment-debtor is directed to be present personally on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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