Citation : 2023 Latest Caselaw 7441 Cal
Judgement Date : 24 November, 2023
5 IN THE HIGH COURT AT CALCUTTA 24.11.2023
CONSTITUTIONAL WRIT JURISDICTION sb Ct 550 APPELLATE SIDE WPA 3225 of 2016 With CAN 1 of 2019 (Old CAN 12361 of 2019) Sankar Mandal Vs. Union of India & Ors.
Mr. Achin Kumar Majumder ... For the petitioner.
Mr. Ajit Choubey ... For the Union of India
Hearing concluded. Judgment reserved.
(Raja Basu Chowdhury, J.)
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