Giridharilal Sarkar vs Unknown
2023 Latest Caselaw 7409 Cal

17.11.2023

CRA/588/2016

In the matter of: Giridharilal Sarkar.

..... appellant.

For the appellant:

Mr. Sekhar Kr. Basu, Sr. Adv. Mr. Ranadeb Sengupta, Adv. Mr. Smarajit Basu, Adv.

For the State: Mr. Ranabir Roy Chowdhury, APP Ms. Faria Hossain, Adv.

Mr. Sandip Chakrabarty, Adv.

The record is placed before me from the Department for delivery of judgment. Since by virtue of a Presidential Notification I am transferred as a Judge of Patna High Court, I am not in a position to deliver judgment in the instant appeal.

Let the record of this case be sent to the department.

(Bibek Chaudhuri, J.)