Diljan Bibi vs Unknown
2023 Latest Caselaw 7407 Cal

17.11.2023

cm

CRA 185 of 2001

In the matter of : Diljan Bibi.

.... appellant.

Mr. Sabir Ahmed Mr. Tasnim Ahmed Mr. Dhiman Banerjee ... for the appellant.

Mr. Joydeep Roy Ms. Sujata Das .... for the State.

The Department is to file a report as to whether the co-

convicts in Sessions Trial No. 8(7)/2000 arising out of Sessions

Case No. 84 of 1998 have filed any appeal against the

judgment and order of conviction dated 18.12.2019 passed by

the learned Additional Sessions Judge Cooch Behar. Let the

said report be filed on the next date of hearing.

Let the matter be fixed on 24th November, 2023.

Copy of the order be sent to the Department for

compliance.

(Ananya Bandyopadhyay, J.)