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Radharaman Construction & ... vs The State Of W. B. & Ors
2023 Latest Caselaw 7382 Cal

Citation : 2023 Latest Caselaw 7382 Cal
Judgement Date : 16 November, 2023

Calcutta High Court (Appellete Side)
Radharaman Construction & ... vs The State Of W. B. & Ors on 16 November, 2023
  01
16.11.2023

Ct. No.10 b.das

WPA 9583 of 2023

Radharaman Construction & Marketing Pvt. Ltd. & Anr.

Vs.

The State of W. B. & Ors.

Mr. Asoke Kr. Banerjee Mr. Arijit Dey ...for the petitioners.

Mr. Santanu Kr. Mitra Mr. Amartya Pal ...for the State.

Mr. Sanjay Saha Mr. Subhasish Bhattacharya ...for WBMDTCL.

Arguments concluded.

Judgment reserved.

(Suvra Ghosh, J.)

 
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