Citation : 2023 Latest Caselaw 7378 Cal
Judgement Date : 16 November, 2023
16.11.2023 Item No.06 Court No.11 Avijit Mitra
MAT 752 of 2022 with WPA 4646 of 2011
Rabi Pada Murmu
-Versus-
Canara Bank & ors.
Mr. Samarendra Nath Biswas ....for the appellant Mr. Anjan Kumar Paul ....for the Canara Bank
The learned advocates appearing for the
respective parties have concluded their arguments.
Judgment reserved.
(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)
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