Mmtc Limited vs R.Piyarelall Iron And Steel Pvt Ltd
2023 Latest Caselaw 3264 Cal/2

Calcutta High Court

Mmtc Limited vs R.Piyarelall Iron And Steel Pvt Ltd on 30 November, 2023

OD - 3
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/631/2018

                            MMTC LIMITED
                                  VS
                 R.PIYARELALL IRON AND STEEL PVT LTD.


BEFORE:
The Hon'ble JUSTICE AJAY KUMAR GUPTA

Date : 30th November, 2023.

Appearance:

Mr. Swarajit Dey, Adv.

... for award holder.

Mr. Ankan Rai, Adv.

Mr. Ratnesh Kr. Rai, Adv.

Mr. Amarnath Ghose, Adv.

... for judgment debtor.

The Court :- Affidavit-of-assets in terms of Order XXI Rule 41(2) of the

Code of Civil Procedure, 1908 filed by the judgment debtor is taken on

record. Copy already served. The judgment holder is directed to go through

it and response, if any wants to file may be filed by the next date.

Let the matter be fixed on 4th January, 2024 at 2.00 p.m.

(AJAY KUMAR GUPTA, J.)

mg