Md. Humayun Kabir vs Sk. Arif Ali And Ors
2023 Latest Caselaw 3261 Cal/2

Calcutta High Court

Md. Humayun Kabir vs Sk. Arif Ali And Ors on 30 November, 2023

OD-3
                                ORDER SHEET

                              IA No. GA/5/2023
                                      In
                                CS/166/2020

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                           MD. HUMAYUN KABIR
                                    -VS-
                           SK. ARIF ALI AND ORS.

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : November 30, 2023.

Appearance:

Mr. Aniruddha Sinha, Adv.

... for the plaintiff

The Court: The matter is listed today as "To Be Mentioned" on the

prayer made by the learned counsel for the plaintiff for correction of the

judgment dated 26th July, 2023.

This Court finds that the correction which the plaintiff asked for, is

required to be made in the presence of the other side.

The plaintiff is directed to inform the next date of hearing to the

learned counsel for the defendants.

Let the matter appear on 5th December, 2023 as "To Be Mentioned".

(KRISHNA RAO, J.)

RS