Amalgamated Fuels Limited vs Niranjan Lal Agarwal
2023 Latest Caselaw 3260 Cal/2

Calcutta High Court

Amalgamated Fuels Limited vs Niranjan Lal Agarwal on 30 November, 2023

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-10



                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                            IA NO. GA 3 OF 2023
                                     IN
                               CS 156 OF 2023
                            IN THE MATTER OF:
                        AMALGAMATED FUELS LIMITED
                                     VS
                          NIRANJAN LAL AGARWAL


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 30th November, 2023.

Appearance:

Mr. Sarosij Dasgupta, Adv.

For plaintiff Mr. Aniruddha Mitra, Adv.

Mr. Soumyadeb Sinha, Adv.

Mr. Rohan Raj, Adv.

Mr. Abhishek Roy, Adv.

For defendant

The Court : This is an application for summary judgment in a suit for

recovery of possession. The matter is required to be heard on affidavits.

Affidavit-in-opposition be filed by 20th December, 2023; reply, if any, be

filed by 16th January, 2024.

Let this matter appear under the heading "Chamber Application for Final

Disposal" in the monthly list of February 2024.

(ARINDAM MUKHERJEE, J.)

sb/