Manash Forgings Private Limited vs Bikash Agarwal
2023 Latest Caselaw 3249 Cal/2

Calcutta High Court

Manash Forgings Private Limited vs Bikash Agarwal on 30 November, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-11-12
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                                    EC/290/2019


                       MANASH FORGINGS PRIVATE LIMITED
                                     VS
                               BIKASH AGARWAL

                                     AP/316/2019
                                  IA NO: GA/3/2023

                             KALUKA INTER EXPORTS
                                      VS
                            MANASH FORGINGS PVT LTD




  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th November, 2023.

Appearance:

Mr. Pranit Bag, Adv.

Mr. Debsoumya Basak, Adv.

Mr. S. Mukherjee, Adv.

Mr. S.C. Jana, Adv Mr. V. Neogi(Dasgupta), Adv.

...for award holder.

Mr. Sourojit Dasgupta, Adv.

Ms. Ranjana Seal, Adv.

...for judgment debtor.

The Court : It is submitted on behalf of the award debtor that by a letter dated

20 November, 2023, a demand draft for an amount of Rs.8,81,538/- has been

furnished to the Registrar, Original Side and the same has been refused.

The Registrar, Original Side is directed to file a Report.

The Advocate on Record on behalf of the award debtor shall resubmit the

original draft to the Registrar, Original Side who is directed to encash the same and

keep the same in a fixed deposit with any nationalized bank.

List this matter for further hearing on 6 December, 2023.

(RAVI KRISHAN KAPUR, J.) SK.