Elkem South Asia Private Limited vs Simplex Infrastructures Limited
2023 Latest Caselaw 3246 Cal/2

Calcutta High Court

Elkem South Asia Private Limited vs Simplex Infrastructures Limited on 29 November, 2023

OD-10

                                     ORDER SHEET
                                      EC/431/2023
                           IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                    ORIGINAL SIDE



                          ELKEM SOUTH ASIA PRIVATE LIMITED
                                        -VS-
                          SIMPLEX INFRASTRUCTURES LIMITED




BEFORE:
HON'BLE JUSTICE APURBA SINHA RAY

DATE: 29TH NOVEMBER 2023.

APPEARANCE:

Mr. A. Mitra, Adv.; Ms. L. Sinha, Adv., for the decree holder. Mr. S. Sen, Adv.; Mr. D. Ahmed, Adv., for the judgment debtor.

THE COURT: The learned counsel for the judgment debtor has sought for an

accommodation for filing an appropriate application before this Court.

The learned counsel for the decree holder is present and has raised objection.

List the matter on December 6, 2023.

(APURBA SINHA RAY, J)

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