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Jaspal Singh Chandhok vs Sri Gobin Chand Seal
2023 Latest Caselaw 3230 Cal/2

Citation : 2023 Latest Caselaw 3230 Cal/2
Judgement Date : 28 November, 2023

Calcutta High Court

Jaspal Singh Chandhok vs Sri Gobin Chand Seal on 28 November, 2023

                                                                           OD-4


                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                                EC/364/2021

                         JASPAL SINGH CHANDHOK
                                   VS
                          SRI GOBIN CHAND SEAL


  BEFORE:
  The Hon'ble JUSTICE APURBA SINHA RAY

Date : 28TH NOVEMBER, 2023.

Mr. Swatarup Banerjee, Adv.

Ms. S. Guha, Adv.

...for decree-holder

Mr. Anirban Kar, Adv.

Mr. Munshi Ashiq Elahi, Adv. Mr. Parimal Bhattacharya, Adv.

...for judgment-debtor

THE COURT: Learned advocate for the decree-holder has sought for an

accommodation. Learned advocate for the judgement-debtor has raised no

objection.

List this matter on December 7, 2023, retaining its position.

[APURBA SINHA RAY, J.]

sm

 
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