Smt. Madhuchanda Sirkar & Ors vs Sri Mrinal Kanti Sirkar
2023 Latest Caselaw 3227 Cal/2

Calcutta High Court

Smt. Madhuchanda Sirkar & Ors vs Sri Mrinal Kanti Sirkar on 28 November, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-14

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/237/2014

                     SMT. MADHUCHANDA SIRKAR & ORS
                                    VS
                          SRI MRINAL KANTI SIRKAR

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th November, 2023.

Appearance:

Mr. Manavendra Nath Bandyopadhyay, Adv.

Mr. M. Ghosh, Adv.

Mr. P. Ghosh, Adv.

Mr. Jishnu Chowdhury, Adv. Mr. T. Quasimuddin, Adv.

Mr. S. S. Das, Adv.

Mr. A. Ali, Adv.

Ms. S. Chaudhuri, Adv.

The Court : There is an issue of maintainability of this execution

application. It is submitted on behalf of the parties that no steps have been

taken for bringing on record the heirs and legal representatives of the judgment

debtor.

Liberty is granted to the award-holder to take necessary steps, if so

advised.

Let this matter appear on 11th December, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag