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Sidhant Udyog Pvt. Ltd vs Supreme Wood Products Pvt. Ltd. & Ors
2023 Latest Caselaw 3224 Cal/2

Citation : 2023 Latest Caselaw 3224 Cal/2
Judgement Date : 28 November, 2023

Calcutta High Court

Sidhant Udyog Pvt. Ltd vs Supreme Wood Products Pvt. Ltd. & Ors on 28 November, 2023

                                                                          OD-1
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                  EC/90/2018

                      SIDHANT UDYOG PVT. LTD.
                                VS
               SUPREME WOOD PRODUCTS PVT. LTD. & ORS.


  BEFORE:
  The Hon'ble JUSTICE APURBA SINHA RAY

Date : 28TH NOVEMBER, 2023.

Mr. R. L. Joshi, Adv.

Mr. K. C. Garg, Adv.

...for decree-holder

Mr. Debdut Mukherjee, Adv.

Ms. Patrali Ganguly, Adv.

...for judgment-debtors

THE COURT: Learned advocate for the judgement-debtors has submitted

that the judgement-debtors have filed an affidavit of assets and the concerned

Director of the judgement-debtors will appear before this Court for his

examination touching the affidavit of assets.

Learned advocate for the decree-holder is present and has raised no

objection.

List this matter on December 12, 2023.

[APURBA SINHA RAY, J.]

sm

 
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