Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr
2023 Latest Caselaw 3207 Cal/2

Calcutta High Court

Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr on 24 November, 2023

OD-7
                              ORDER SHEET

                             EC/193/2022
                     IA NO. GA/1/2022, GA/2/2023

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                BALMER LAWRIE AND COMPANY LIMITED
                               -VS-
                RAVISHANKAR RAMCHANDRAN AND ANR

  BEFORE:
  The Hon'ble JUSTICE APURBA SINHA RAY

Date : November 24, 2023.

Appearance:

Ms. Sonal Shah, Adv.

Mr. Kushagra Shah, Adv.

...for the Decree-holder

Ms. Labanyasree Sinha, Adv. ...for the Judgment-debtor no.1

Ms. Arunima Lala, Adv.

Mr. Triptimoy Talukdar, Adv. ...for the Judgment-debtor no.2

The Court: Learned counsel for the Judgment-Debtor no.2 seeks

for an accommodation as her senior counsel is not available.

Learned counsel for the Judgment-Debtor no.1 is present on

virtual mode.

Learned counsel for the Decree-Holder is also present and raises

no objection.

List the matter on December 15, 2023.

The earlier order dated 20th November, 2023 fixing the date for

hearing on 3rd January, 2024 is hereby recalled.

(APURBA SINHA RAY, J.)

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