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Concrete Developers Llp vs Gaurav Churiwal And Ors
2023 Latest Caselaw 3196 Cal/2

Citation : 2023 Latest Caselaw 3196 Cal/2
Judgement Date : 24 November, 2023

Calcutta High Court

Concrete Developers Llp vs Gaurav Churiwal And Ors on 24 November, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-6
                                  ORDER SHEET

                                 IA NO. GA/1/2023
                                         In
                                    APO/65/2023

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE
                            (Commercial Division)


                         CONCRETE DEVELOPERS LLP
                                   Vs
                         GAURAV CHURIWAL AND ORS

  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 19th October, 2023.

                                                                          Appearance:
                                                       Mr. Shaunak Mukherjee, Adv.
                                                             Mr. Sourav Ghosh, Adv.
                                                            Mr. Snehashis Sen, Adv.
                                                        Mr. Abhishek Banerjee, Adv.
                                                            Mr. Danyal Ahmed, Adv.
                                                                  ...for the petitioner

                                                         Mr. Kumarjit Banerjee, Adv.
                                                     Ms. Sanchari Chakraborty, Adv.
                                                     Ms. Tanishka Khandelwal, Adv.
                                                            Mr. Aadil Naushad, Adv.
                                                               ...for the respondents

The Court:- Learned counsel appearing for the parties have filed their

respective Notes.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

bp

 
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