M/S Ghose Estates vs Debsons Private Limited
2023 Latest Caselaw 3184 Cal/2

                                                                         OD-5
                  IN THE HIGH COURT AT CALCUTTA
             TESTAMENTARY AND INTESTATE JURISDICTION
                           ORIGINAL SIDE

                              EC/84/2023
                         M/S GHOSE ESTATES
                                  VS
                       DEBSONS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 20th November, 2023

Appearance:

Mr. Pratik Ghosh, Adv.

For the petitioner.

Ms. Suchishmita Ghosh, Adv.

[in virtual]

THE COURT: Learned Counsel for the decree holder seeks

for an accommodation. Learned Counsel for the judgment debtor is

present in virtual mode.

Let the matter be adjourned. List the matter for further

action on 4th December, 2023..

[APURBA SINHA RAY, J.]

dg/