Shree Shree Madan Mohan Lalji And ... vs Brij Chandra Also Known As
2023 Latest Caselaw 3183 Cal/2

                                                                               OD-8
                  IN THE HIGH COURT AT CALCUTTA
             TESTAMENTARY AND INTESTATE JURISDICTION
                           ORIGINAL SIDE

                               EC/158/2022
                 SHREE SHREE MADAN MOHAN LALJI AND ORS
                                   VS
                      BRIJ CHANDRA ALSO KNOWN AS
                     BRIJ CHANDRA AGARWAL AND ORS.

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 20th November, 2023 Appearance:

Mr. Soumabha Ghose, Adv.

Mr. Abhidipto Tarafdar, Adv. Mr. Sayan Banerjee, Adv.

Ms. Piyali Pan, Adv.

For decree holder.

Mr. Balarko Sen, Adv.

Mr. Amitabh Ray, Adv.

For defendant nos. 1 to 23 to 25 to 29.

THE COURT: Learned Counsel for the parties are present. They

have prayed for accommodation since one of the judgment-debtors

has already submitted one application for setting aside the decree

before the appropriate Court.

List the matter in the monthly list of January, 2024.

[APURBA SINHA RAY, J.]

dg/