Poonam Gupta vs M D Creations And Ors
2023 Latest Caselaw 3182 Cal/2

                                                                          OD-3
                   IN THE HIGH COURT AT CALCUTTA
              TESTAMENTARY AND INTESTATE JURISDICTION
                            ORIGINAL SIDE

                                 EC/476/2022
                               IA No. GA/1/2023
                              POONAM GUPTA
                                      VS
                          M D CREATIONS AND ORS

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 20th November, 2023

Appearance:

Mr. Garhan Ghaffar, Adv. Ms. Debarshi Das, Adv.

For decree holder.

Mr. Rahul Karmakar, Adv. Mr. Saunak Mukherjee, Adv.

Mr. S. K. Poddar, Adv For the judgment debtor.

THE COURT: Learned Counsel for the judgment debtor

has prayed for an accommodation for filing a petition for recalling

the order dated July 3, 2023. Learned Counsel for the decree

holder is also present.

Let this matter be fixed for further hearing on 28th

November, 2023.

[APURBA SINHA RAY, J.]

dg/