Citation : 2023 Latest Caselaw 3181 Cal/2
Judgement Date : 20 November, 2023
OCD-5
ORDER SHEET
CC/115/2023
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
ORIGINAL SIDE
(Commercial Division)
SREI EQUIPMENT FINANCE LTD.
VS
RAJESH BHASKAR DESHMUKH AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 20th November, 2023.
Appearance:
Mr.Swatarup Banerjee, Adv.
Mr. Sariful Haque, Adv.
Mr. Rajib Mullick, Adv.
Ms. Sonia Mukherjee, Adv.
Mr. Nilkanta Basak, Adv.
...for the petitioner
Mr. Rupak Ghosh, Adv.
Ms. Sweta Gandhi, Adv.
...for the respondent nos. 1 to 6
The Court: The instant application relates to contumacious violation of a
judgement and order dated 9th August, 2023 by the alleged contemnors.
The petitioner says that the alleged contemnors have transferred certain
amounts from one of the four accounts mentioned in the operative part of the
judgment.
Learned counsel appearing for the alleged contemnors submits that all
the debits have been reversed and the amounts have been put back into the
said account. Counsel hands up documents in support of his contention.
List this matter on 22nd November, 2023 for counsel appearing for the
petitioner to take instructions.
(MOUSHUMI BHATTACHARYA, J.)
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