Engineers Ltd vs State Of West Bengal
2023 Latest Caselaw 3157 Cal/2

OD-14
                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/161/2023

                       M/S RAJPATH CONTRACTORS AND
                              ENGINEERS LTD
                                    VS
                           STATE OF WEST BENGAL

  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 18th November, 2023.

Appearance:

Mr. Priyankar Saha, Adv.( V.C) ...for the decree-holder

Mr. P. Sinha, Adv.

Mr. Arindam Mondal, Adv.

Mr. S. Samanta, Adv.

...for the judgment-debtor

The Court:- The advocate-on-record of the judgment-debtor submits that

the Division Bench has passed an order today itself in an appeal filed by the

judgment-debtor from an application for recalling of the order of the Division

Bench dated 31st March, 2022 directing that no coercive steps shall be taken

against the judgment-debtor till 24th November, 2023.

Learned counsel appearing for the petitioner/award-holder submits that

the petitioner was not served notice of the hearing of the appeal today and is

not aware of any such order being passed by the Appeal Court.

List this matter on 30th November, 2023, as prayed for.

The award-holder will have liberty of mentioning the matter before the

returnable date.

(MOUSHUMI BHATTACHARYA, J.)

bp