Poonawalla Fincorp Limited vs Raja Gopal Chettiar Kannan And Ors
2023 Latest Caselaw 3145 Cal/2

OD-3

                                 ORDER SHEET

                                  EC/206/2020

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                       POONAWALLA FINCORP LIMITED
                                 Versus
                   RAJA GOPAL CHETTIAR KANNAN AND ORS.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 17th November, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

The Court: The report of the Deputy Sheriff of Calcutta dated 16th

October, 2023 reflects that no communication has been received from the

concerned police station.

The warrant of arrest is, accordingly, extended for a period of nine weeks

from date.

The concerned Officer-in-Charge of the police station in Tamil Nadu shall

file a report on the whereabouts of the judgment debtor no.1.

List this matter on 19th January, 2024.

(MOUSHUMI BHATTACHARYA, J.)

kc