Poonawalla Fincorp Limited vs Adgear Media Private Limited And ...
2023 Latest Caselaw 3143 Cal/2

OD-2

                                  ORDER SHEET

                                  EC/188/2020

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                      POONAWALLA FINCORP LIMITED
                                 Versus
                  ADGEAR MEDIA PRIVATE LIMITED AND ORS.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 17th November, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

The Court: The report of the Deputy Sheriff of Calcutta dated 16th

October, 2023 states, inter alia, that no person in the name of the judgment no.3

resides in the place where the warrant was issued.

The warrant of arrest is, accordingly, extended for a period of nine weeks

from date.

The concerned Officer-in-Charge of the police station at Chennai shall file

a report on the whereabouts of the judgment debtor no.3.

List this matter on 19th January, 2024.

(MOUSHUMI BHATTACHARYA, J.)

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