Citation : 2023 Latest Caselaw 3128 Cal/2
Judgement Date : 16 November, 2023
OD-8
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/364/2021
JASPAL SINGH CHANDHOK
VS
SRI GOBIN CHAND SEAL
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 16th November, 2023.
Appearance:
Mr. Swatarup Banerjee, Adv. Ms. Somali Mukhopadhyay, Adv.
...for the decree-holder
Mr. Parimal Bhattacharya, Adv.
...for the judgment-debtor
The Court:- List this matter on 17th November, 2023 as prayed for.
(MOUSHUMI BHATTACHARYA, J.)
T.O.
AR (CR)
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