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Indusind Bank Limited vs Umesh Enterprises & Anr
2023 Latest Caselaw 3122 Cal/2

Citation : 2023 Latest Caselaw 3122 Cal/2
Judgement Date : 16 November, 2023

Calcutta High Court
Indusind Bank Limited vs Umesh Enterprises & Anr on 16 November, 2023
O-283


                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/106/2017

                            INDUSIND BANK LIMITED
                                     VS
                          UMESH ENTERPRISES & ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

...for award holder.

Mr. Shankar Mukherjee, Adv.

...for judgment debtor.

The Court: It is submitted on behalf of the award holder that during the

pendency the matter has been settled.

In such circumstances, EC/106/2017 stands dismissed.

Interim orders, if any, stand vacated.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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