M/S Punam Projects (P) Ltd vs Sri Rajendra Singh & Ors
2023 Latest Caselaw 3121 Cal/2

O-285


                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/135/2017

                        M/S PUNAM PROJECTS (P) LTD
                                   VS
                        SRI RAJENDRA SINGH & ORS


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Mrs. Pooja Sett, Adv.

...for petitioner.

Mr. Aniruddh Poddar, Adv.

Mr. D. Gupta, Adv.

...for judgment debtor.

The Court: The judgment debtor nos. 1 and 2 are present. Affidavit of

Service filed by the award holder be kept with the records. The time to file

Affidavit of Assets on behalf of the judgment debtor no. 3 is extended till the

returnable date.

Let this matter appear on 11 December, 2023 under the heading 'For

Examination of Judgment Debtor'.

In the meantime, the award holder is directed to serve a notice on the

judgment debtor no. 3 and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.