M/S Punam Projects Pvt Ltd vs Sri Kanchan Ghosh & Anr
2023 Latest Caselaw 3113 Cal/2

O-284


                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/117/2017

                       M/S PUNAM PROJECTS PVT LTD
                                   VS
                        SRI KANCHAN GHOSH & ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Mrs. Pooja Sett, Adv.

...for petitioner.

The Court: None appears on behalf of the judgment debtor nor is any

adjournment prayed for on their behalf even in the second call.

As a last chance, let this matter appear on 6 December, 2023 under the

heading 'For Examination of Judgment Debtor.'

In the meantime, the award holder is directed to serve a notice on the

judgment debtor and the Advocates who were appearing on their behalf and file

an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.