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Indusind Bank Limited vs Dilip Choudhury And Anr
2023 Latest Caselaw 3095 Cal/2

Citation : 2023 Latest Caselaw 3095 Cal/2
Judgement Date : 16 November, 2023

Calcutta High Court
Indusind Bank Limited vs Dilip Choudhury And Anr on 16 November, 2023
 OD-3 to 14

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                             EC/1095/2015
IA NO: GA/2/2019(Old No:GA/1843/2019), GA/3/2023, GA/4/2023, GA/5/2023
                         INDUSIND BANK LIMITED
                                  VS
                      DILIP CHOUDHURY AND ANR.

                             EC/1096/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR.

                             EC/1097/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR.

                             EC/1100/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR.

                             EC/1101/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR.

                             EC/1102/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR.

                             EC/1103/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR.

                             EC/1104/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR.

                             EC/1105/2015
                       INDUSIND BANK LIMITED
                                  VS
                       DILIP CHOUDHURY & ANR.

                             EC/1106/2015
                                           2



                          INDUSIND BANK LIMITED
                                    VS
                          DILIP CHOUDHURY & ANR.

                                EC/1107/2015
                          INDUSIND BANK LIMITED
                                     VS
                          DILIP CHOUDHURY & ANR.

                                EC/1108/2015
                          INDUSIND BANK LIMITED
                                     VS
                          DILIP CHOUDHURY & ANR.


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Mr. Pratip Mukherjee, Adv.

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

...for the decree-holder.

Mr. Siddhartha Banerjee, Adv. ...for the judgment-debtors.

The Court: Prima facie, there is a deliberate violation of the undertaking

dated 4 October, 2023 given by the judgment-debtors to this Court.

Let this matter appear on 23 November, 2023.

In the meantime, liberty is granted to the decree-holder to file an

appropriate application, if so advised.

(RAVI KRISHAN KAPUR, J.)

s.pal

 
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