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Basudeb Saha & Anr vs The State Of West Bengal & Anr
2023 Latest Caselaw 3580 Cal

Citation : 2023 Latest Caselaw 3580 Cal
Judgement Date : 18 May, 2023

Calcutta High Court (Appellete Side)
Basudeb Saha & Anr vs The State Of West Bengal & Anr on 18 May, 2023

18.05. 2023 Item No.1 Ali Ct. no. 551 CRA 376 of 1987

Basudeb Saha & Anr.

Vs.

The State of West Bengal & Anr.

The matter appears for correction of order dated

20.04.2023 at the second para, the date of judgment should be

corrected as 03.04.2023 instead of 03.09.2023.

( Subhendu Samanta, J.)

 
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