Citation : 2023 Latest Caselaw 3579 Cal
Judgement Date : 18 May, 2023
18.05.2023 BMJR Court no.40 Item no.1. CRA 613 of 2012 Nand Kishore Rai & Anr Versus State of West Bengal (C.B.I)
Mr. Anirban Mitra ...for the C.B.I.
This matter is appearing in list under the heading "To
Be Mentioned" on mentioning by the learned Advocate for the
CBI.
In the record of appearance of the judgment dated
11.05.2023, name of the learned Advocate for the CBI be
corrected to read as "Anirban Mitra" instead and place of
"Aniruddha Mitra".
Other portions of the judgment dated 11.05.2023 shall
remain unaltered. This order shall form part of the judgment
dated 11.05.2023.
Department is directed to make necessary correction.
(Sugato Majumdar, J.)
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