M/S East India Flour Mills Limited vs M/S. Tantia Construction Limited ...
2023 Latest Caselaw 3462 Cal

Citation : 2023 Latest Caselaw 3462 Cal
Judgement Date : 16 May, 2023

Calcutta High Court (Appellete Side)

M/S East India Flour Mills Limited vs M/S. Tantia Construction Limited ... on 16 May, 2023

 D/L3                      C.R.A. 642 of 2017
16.05.2023
    Bpg.
                   M/s East India Flour Mills Limited
                               Versus
                   M/s. Tantia Construction Limited and another

             Mr. Satadru Lahiri,
             Mr. Safdar Azam.
                           ...for the appellant.

             Mr. Ayan Bhattacherjee,
             Ms. Ayesha Sultana.
                       ...for the respondents.

Hearing is concluded.

Judgment is reserved.

(Tirthankar Ghosh, J.)

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