Apollo Multispeciality ... vs West Bengal Clinical ...
2023 Latest Caselaw 3460 Cal

   Ct. 05
Item No.285
16.05.2023
(Suvendu)

                                  WPA 3858 of 2022

                 Apollo Multispeciality Hospitals Limited & Anr.
                                        Vs.
                        West Bengal Clinical Establishment
                             Regulatory Commission




                      Mr. Sarvapriya Mukherjee
                      Mr. Biswajit Kumar
                      Mr. Deepan Sarkar
                      Ms. Mahima Cholera
                                             ........for the petitioners

                      Mr. Samrat Sen, Ld. AAAG,
                      Ms. Manali Ali
                      Mr. Avick Ghatak
                                             ........for the respondent

The learned AAAG appearing for the

Commission has distinguished the Division Bench

Judgment of the Bombay High Court in Hospitals'

Association.

Learned counsel appearing for the parties

have also filed their respective Notes in Court today.

Reserved for judgment.

(Moushumi Bhattacharya, J.)