Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Seema Agarwal vs Sudarshan Agarwal & Anr
2023 Latest Caselaw 3386 Cal

Citation : 2023 Latest Caselaw 3386 Cal
Judgement Date : 12 May, 2023

Calcutta High Court (Appellete Side)
Seema Agarwal vs Sudarshan Agarwal & Anr on 12 May, 2023

12.05. 2023 Item No.31 Ali Ct. no. 551 CRR 2199 of 2018

Seema Agarwal Vs.

Sudarshan Agarwal & Anr.

Ms. Chandreyi Alam ... for the petitioner. Mr. Abdul Rakib ...for the Opposite Party.

The argument on behalf of opposite party concludes.

List the matter on May 18, 2023 for submission of written

notes of argument and judgment.

( Subhendu Samanta, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter